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[Cites 0, Cited by 0] [Section 241(1)] [Section 241] [Entire Act]

State of Tamilnadu - Subsection

Section 241(1)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)any land required for the purpose of widening, opening, extending or otherwise improving any public street or of making any new public street, and the buildings, if any, standing upon such land;