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State of Gujarat - Section

Section 6 in The Gujarat Khadi and Village Industries Act, 2006

6. Term of office of members.

(1)The members of the Board other than ex-officio members, shall hold office during the pleasure of the State Government.
(2)The members of the Board other than ex-officio member may resign from his office by tendering his resignation in writing to the State Government and such resignation shall take effect from the date of acceptance by the State Government.