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Delhi High Court - Orders

Theme Engineering Services Pvt Ltd & Anr vs Shri Awadhesh Kumar & Ors on 20 December, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                    $~1 & 2 (Appellate)
                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +     CONT.CAS(C) 182/2021
                          THEME ENGINEERING SERVICES PVT LTD & ANR.
                                                               ..... Petitioners
                                       Through: Mr. Jayant Mehta, Sr. Adv.
                                                with Ms. Nandadevi Deka, Mr.
                                                Savyasachi Rawat, Mr. Rohan
                                                Chandra, Mr. Sudhir Yadav and
                                                Sanad K. Jha, Advs.
                                       Versus

                          SHRI AWADHESH KUMAR & ORS.       ..... Respondents
                                      Through: Mr. Dayan Krishnan, Sr. Adv.
                                               with Ms. Padma Priya, Ms.
                                               Akanksha Das and Mr.
                                               Shreedhar Kale, Advs. for
                                               NHAI.
                    2
                    +     W.P.(C) 1173/2021
                          THEME ENGINEERING SERVICES PVT LTD. & ANR.
                                                                    ..... Petitioners
                                           Through: Mr. Jayant Mehta, Sr. Adv.
                                                    with Ms. Nandadevi Deka, Mr.
                                                    Savyasachi Rawat, Mr. Rohan
                                                    Chandra, Mr. Sudhir Yadav and
                                                    Sanad K. Jha, Advs.
                                           Versus

                          NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS.
                                                               ..... Respondents
                                       Through: Mr. Dayan Krishnan, Sr. Adv.
                                                with Ms. Padma Priya, Ms.
                                                Akanksha Das and Mr.
                                                Shreedhar Kale, Advs. for
                                                NHAI.
                                                Mr. Prasenjit Keswani, Adv.
                                                and Mr. Upmanyu Tewari,
                                                Advs. for R-3.

                          CORAM:
                          HON'BLE MR. JUSTICE YASHWANT VARMA
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:21.12.2022
17:20:34
                                              ORDER

% 20.12.2022 Mr. Jayant Mehta, learned Senior Counsel, has concluded his submissions.

In order to enable Mr. Krishnan, learned Senior Counsel, to respond, let these petitions be called again on 17.01.2023 in the category of „End of Board‟ as „part heard‟.

YASHWANT VARMA, J.

DECEMBER 20, 2022 bh Signature Not Verified Digitally Signed By:NEHA Signing Date:21.12.2022 17:20:34