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Delhi High Court - Orders

Delhi Skill And Enterpreneurship ... vs Neeru Kalher And Ors on 13 March, 2026

Author: C. Hari Shankar

Bench: C. Hari Shankar, Sanjeev Narula

                  $~S-1
                  *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         LPA 615/2023
                            DELHI SKILL AND ENTERPRENEURSHIP
                            UNIVERSITY                                   .....Petitioner
                                          Through: Mr. Shivendra Singh, Ms.
                                          Prakriti Rastogi and Ms. Aryama Singh
                                          Rajput, Advs.
                                          versus
                            NEERU KALHER AND ORS.                   .....Respondents
                                          Through: Mr. Kunal Seth, Adv. for R-2 and
                                          3
                                          Mrs. Avnish Ahlawat, SC with Mr. Monish
                                          Sehrawat, Mr. Uday Singh Ahlawat, Ms.
                                          Tania Ahlawat and Mr. N.K. Singh Advs.
                                          for GNCTD/R-6
                            CORAM:
                            HON'BLE MR. JUSTICE C. HARI SHANKAR
                            HON'BLE MR. JUSTICE SANJEEV NARULA
                                          ORDER

% 13.03.2026 REVIEW PET. 28/2026 and CM APPLs.1563-65/2026

1. Learned Counsel appearing for the non-applicants/respondents seek and is granted four weeks time to file a response to this review petition with advance copy to learned Counsel for the review petitioner who may file rejoinder thereto, if any, within four weeks thereof.

2. Re-notify on 15 May 2026 to be taken up in the afternoon session.

C. HARI SHANKAR, J.

SANJEEV NARULA, J.

MARCH 13, 2026/dsn This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/03/2026 at 21:08:46