Delhi High Court - Orders
Delhi Skill And Enterpreneurship ... vs Neeru Kalher And Ors on 13 March, 2026
Author: C. Hari Shankar
Bench: C. Hari Shankar, Sanjeev Narula
$~S-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 615/2023
DELHI SKILL AND ENTERPRENEURSHIP
UNIVERSITY .....Petitioner
Through: Mr. Shivendra Singh, Ms.
Prakriti Rastogi and Ms. Aryama Singh
Rajput, Advs.
versus
NEERU KALHER AND ORS. .....Respondents
Through: Mr. Kunal Seth, Adv. for R-2 and
3
Mrs. Avnish Ahlawat, SC with Mr. Monish
Sehrawat, Mr. Uday Singh Ahlawat, Ms.
Tania Ahlawat and Mr. N.K. Singh Advs.
for GNCTD/R-6
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 13.03.2026 REVIEW PET. 28/2026 and CM APPLs.1563-65/2026
1. Learned Counsel appearing for the non-applicants/respondents seek and is granted four weeks time to file a response to this review petition with advance copy to learned Counsel for the review petitioner who may file rejoinder thereto, if any, within four weeks thereof.
2. Re-notify on 15 May 2026 to be taken up in the afternoon session.
C. HARI SHANKAR, J.
SANJEEV NARULA, J.
MARCH 13, 2026/dsn This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/03/2026 at 21:08:46