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Delhi High Court

Dabur India Limited vs Ashok Kumar And Ors on 27 September, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~27 to 54, 15,18, 19 & 25
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                                   Date of Decision: 27th September, 2023
                          (54)
                          +    CS (COMM) 135/2022 & I.As. 3423/2022, 9363/2022, 12156/2022,
                               16505/2022, 1221/2023, 1222/2023
                               DABUR INDIA LIMITED                                    ..... Plaintiff
                                                Through: Mr. Anirudh Bakhru, and Mr. Kripa
                                                            Pandit, Advocates. (M:9810013453)
                                                versus
                               ASHOK KUMAR AND ORS                            ..... Defendants
                                                Through: Mr. Yashvardhan Singh, Advocate for
                                                            D-1. (M:9667056770)
                                                            Mr. Harish Vaidyanathan Shankar,
                                                            CGSC with Mr. Srish Kumar Mishra,
                                                            Mr. Sagar Mehlawat Alexander
                                                            Mathai Paikaday, Advocates (M:
                                                            9810788606).
                                                            Ms. Kruttika Vijay, Ms. Geetanjali
                                                            Viswanathan, & Ms. Aishwarya Kane,
                                                            Advs. for D-5 (M-9910083144)
                                                            Mr. Dayan Krishnan Senior Advocate
                                                            with Mr. Alipak Banerjee, Mr. Parva
                                                            Khare, Mr. Brijesh Ujjainwal
                                                            Advocates for D-4. (M: 9987115749)
                                                            Mr. K.G. Gopalakrishnan and Ms.
                                                            Nisha Mohandas, Advocates for D-7.
                                                            (M:8800556341)
                                                            Mr. Darpan Wadhwa Sr. Advocate
                                                            with Ms. Shweta Sahu, Mr. Parva
                                                            Khare Advocate, Ms. Aishwarya Jain,
                                                            Mr. Brijesh Ujjainwal, Advocates.
                                                            Mr. Apoorv Kurup & Ms. Kirti
                                                            Dadheech , Advocates for R-3. (M:
                                                            8929015368)
                                                            Mr. Akshay Goel, Mr. Shivam Narang
                                                            & Mr. Lalit Kashyap, Advocates.


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                               Page 1 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                                    Mr. Mr. Shubhendu Anand, Mr.
                                                                   Piyush M. Dwivedi, Advocates. (M:
                                                                   7827709253)
                                                                   Mr Kushal Gupta & Mr. Mohd Umar
                                                                   Advocates.
                                                                   Mr. Prashant Prakash, Advocate. (M:
                                                                   8800009001)
                                                                   Ms. Lakahmi Kruttika Vijay & Ms.
                                                                   Aishwarya Kane, Advocates for D-5.
                                                                   (M: 9643233842)
                                                                   Ms. Hetu Arora Sethi, ASC, GNCTD
                                                                   with Mr. Arjun Basra, Advocate Jai
                                                                   Prakash, ACP, IFSO Cyber Cell along
                                                                   with Inspector Sanjeev Solanki,
                                                                   Inspector Kusum , Inspector Suneel
                                                                   Siddhu and SI Manzoor Alam.
                                                                   ACP Raman Lamba with Insp. Suneel
                                                                   Siddhu, IFSO, Special Cell.
                          (27)                 WITH
                                          CS (COMM) 20/2019 & I.As.561/2019
                                 TATA SKY LIMITED                             .....
                          Plaintiff
                                               Through: Mr. Tanmaya Mehta, Advocate. (M:
                                                        9999255931)

                                             versus
                               S G ENTERPREISES - TATA SKY SALES AND SERVICES AND
                               ORS.                                      ..... Defendants
                                             Through: Mr. Moazzam Khan, Ms. Shweta Sahu,
                                                      Mr. Alipak Banerjee and Ms. Parva
                                                      Khare, Advs. for D-5. (M:9987115749)
                                                      Ms. Akshita Jain, Advocate for D-8.
                                                      (M:9990526912)
                                                      Mr. Akshay Goel, Mr. Shivam Narang
                                                      & Mr. Lalit Kashyap, Advocates
                                                      Mr. Akshay Goel, Mr. Shivam Narang
                                                      & Mr. Lalit Kashyap, Advocates.
                          (28)               WITH


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                            Page 2 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                           +      CS(COMM) 193/2019 & I.As. 5399/2019, 11497/2019, 18216/2019,
                                 15451/2021, 6069/2022
                                 COLGATE PALMOLIVE COMPANY & ANR. ..... Plaintiffs
                                                  Through: Mr. Pravin Anand, Mr. Saif Khan &
                                                           Mr.    Rohil   Bansal,   Advs.(M-
                                                           9079965359)
                                                  versus

                                 NIXI & ANR.                                            ..... Defendants
                                                        Through:   Ms. Akshita Jain, Advocate for D-1
                                                                   (M-9990526912).
                                                                   Mr. Darpan Wadhwa, Sr. Advocate
                                                                   with Ms. Swati Agarwal, Ms. Binsy
                                                                   Susan, Mr. Shashank Mishra, Ms.
                                                                   Akshi Rastogi, Ms. Vaani Kaushik &
                                                                   Mr. Vaarish Sawlani, Advs for D-3-4.
                                                                   Mr. Anurag Ahluwalia, CGSC with
                                                                   Mr. Danish Faraz Khan, Mr. Abhigyan
                                                                   Siddhant and Mr. Rahul Sharma,
                                                                   Advocates for UOI (M-9999999045)
                                                                   with Mr. Tanmay Nirmal, Manager
                                                                   legal.
                                                                   Mr. Tentu Satyanarayan, Director
                                                                   (Legal), UIDAI & Mr. Tanmaya
                                                                   Nirmal, Deputy Manager (Legal &
                                                                   Policy), UIDAI (M-9899113033).
                                                                   Mr. Kushagra Goel & Mr. Abhimanyu
                                                                   Yadav, Advocates for D-7 (M-
                                                                   9711443294).
                                                                   Mr. Akshay Goel, Mr. Shivam Narang
                                                                   & Mr. Lalit Kashyap, Advocates
                                                                   SI Prince Kumar, PS Hauz Khas.
                                                                   Ms. Hetu Arora Sethi, ASC, GNCTD
                                                                   with Mr. Arjun Basra, Advocate Jai
                                                                   Prakash, ACP, IFSO Cyber Cell along
                                                                   with Inspector Sanjeev Solanki,
                                                                   Inspector Kusum, Inspector Suneel
                                                                   Siddhu and SI Manzoor Alam.


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                              Page 3 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                             Mr. Sunil Gautam, SO, UIDAI
                          (29)                         WITH
                          +                     CS (COMM) 297/2019
                               MOTHER DAIRY FRUIT & VEGETABLE PVT. LTD...... Plaintiff
                                                Through: Mr. Pravin Anand, Mr. Saif Khan, Mr.
                                                            Shobhit Agarwal and Mr. Deepank,
                                                            Advocates.
                                                versus
                               KUMAR PRAHLAD & ANR.                           ..... Defendants
                                                Through: Mr. Yash Vardhan Singh, Advocate
                                                            for D-1.
                                                            Mr. Akshay Goel, Mr. Shivam Narang
                                                            & Mr. Lalit Kashyap, Advocates
                                                            Ms. Hetu Arora Sethi, ASC, GNCTD
                                                            with Mr. Arjun Basra, Advocate Jai
                                                            Prakash, ACP, IFSO Cyber Cell along
                                                            with Inspector Sanjeev Solanki,
                                                            Inspector Kusum , Inspector Suneel
                                                            Siddhu and SI Manzoor Alam.
                          (30)                         WITH
                          +    CS (COMM) 298/2019 & I.As.8189/2019, 13215/2019, 13631/2019,
                               15695-96/2019, 14210/2021, 16707/2021
                               ULTRATECH CEMENT LIMITED & ANR.                ..... Plaintiff
                                                Through: Mr Kushal Gupta & Mr. Mohd Umar
                                                            Advocates.
                                                versus
                               WWW.ULTRATECHCEMENTS.COM & ORS. ..... Defendants
                                                Through: Mr. Darpan Wadhwa, Sr. Advocate
                                                            with Ms. Binsy Susan, Mr. Shashank
                                                            Mishra, Ms. Ritika Bansal & Ms.
                                                            Swati Agarwal, Advocates for D-5 to
                                                            7. (M:9650001297)
                                                            Mr. Ananta Prasad Mishra & Mr.
                                                            Gagan Gupta, Advocates for D-9.
                                                            (M:9990937838)
                                                            Mr. Manish Mohan, CGSC for UOI.
                                                            (M-999910115)
                                                            Mr. Akshay Goel, Mr. Shivam Narang


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                      Page 4 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                                    & Mr. Lalit Kashyap, Advocates
                                                                   Ms. Hetu Arora Sethi, ASC, GNCTD
                                                                   with Mr. Arjun Basra, Advocate Jai
                                                                   Prakash, ACP, IFSO Cyber Cell along
                                                                   with Inspector Sanjeev Solanki,
                                                                   Inspector Kusum, Inspector Suneel
                                                                   Siddhu and SI Manzoor Alam.

                          (31)              WITH
                          +        CS (COMM) 732/2019 & I.As. 3865/2020, 9234/2020
                               MONTBLANC SIMPLO GMBH                              ..... Plaintiff
                                            Through: Mr. Pravin Anand & Mr. Devesh
                                                       Ratan, Advs. (M:9810333571)
                                            versus
                               MONTBLANCINDIA.COM & ORS.                  ..... Defendants
                                            Through: Mr. Yajur Bhalla, Mr. Deepak Samota
                                                       and Mr. Sumer Ahuja, Advocates for
                                                       D-1, 2, 4 to 10 & 20. (M:9711009378)
                                                       Ms. Asiya Khan, Advocate for D-25
                                                       (M: 9971644936).
                                                       Mr. Akshay Goel, Mr. Shivam Narang
                                                       & Mr. Lalit Kashyap, Advocates
                                                       Mr. Alipak Banjerjee, Ms. Pava Khare
                                                       & Ms. Shweta Sahu Advs for D-18.
                                                       Ms. Hetu Arora Sethi, ASC, GNCTD
                                                       with Mr. Arjun Basra, Advocate Jai
                                                       Prakash, ACP, IFSO Cyber Cell along
                                                       with Inspector Sanjeev Solanki,
                                                       Inspector Kusum , Inspector Suneel
                                                       Siddhu and SI Manzoor Alam.
                          (32)                     WITH
                          +        CS (COMM) 82/2020 & I.A. 2402/2020
                               JOCKEY INTERNATIONAL INC.                          ..... Plaintiff
                                            Through: Mr. Pravin Anand, Mr. Saif Khan, Mr.
                                                       Shobhit Agarwal and Mr. Deepank,
                                                       Advs. (M:8800520258)
                                            versus
                               WWW.JOCKEYFRANCHISE.COM & ORS. ..... Defendants


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                            Page 5 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                         Through:   Mr. Vivek Jain and Ms. Aastha Tiwari,
                                                                   Advs. for D-4. (M:9871863446)
                                                                   Mr. Akshay Goel, Mr. Shivam Narang
                                                                   & Mr. Lalit Kashyap, Advocates
                                                                   Ms. Hetu Arora Sethi, ASC, GNCTD
                                                                   with Mr. Arjun Basra, Advocate Jai
                                                                   Prakash, ACP, IFSO Cyber Cell along
                                                                   with Inspector Sanjeev Solanki,
                                                                   Inspector Kusum , Inspector Suneel
                                                                   Siddhu and SI Manzoor Alam.

                          (33)              WITH
                          +    CS (COMM) 255/2020 & I.As. 5590-91/2020, 11099/2020,
                               6402/2022
                               INDIAMART INTERMESH LIMITED                      .... Plaintiff
                                            Through: Mr. Sidharth Chopra, Mr. Nitin
                                                      Sharma, Mr. Yatin Garg, Mr. Ranjeet
                                                      Singh, Mr. Vivek Ayyagari, Mr.
                                                      Angad Makkar, Mr. M. J. Sudarshan,
                                                      Ms. Ramya Aggarwal and Mr. Sohrab
                                                      Mann, Advocates.
                                            versus
                               MR. AKASH VERMA & ORS.                   ..... Defendants
                                            Through: Mr. Neel Mason, Mr. Uday Singh
                                                      Chopra, Mr. Saransh Saini and Mr.
                                                      Ujjawal Bhargava for D-2. (M:
                                                      9399304251).
                                                      Mr. Rishi Kapoor & Ms. Yashika
                                                      Kapoor, Advocates for D-3. (M:
                                                      7011263450))
                                                      Ms. Meenakshi Dutta, Mr. Anupam
                                                      Kumar Mishra & Mr. Gautam
                                                      Harshwal, Advocates for D-4 & 7. (M:
                                                      9521151974)
                                                      Mr Ankit Rastogi and Mr Saransh
                                                      Saini, Advocates.
                                                      Mr. Saransh, Advocate for Ms.
                                                      Nandita Rao, ASC (Crml.),GNCTD.


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                              Page 6 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                             (M: 9717417996)
                                                            Mr. Anupam Kumar Mishra and Ms.
                                                            Keya Rawat, Advocates.
                                                            Mr. Akshay Goel, Mr. Shivam Narang
                                                            & Mr. Lalit Kashyap, Advocates
                                                            Ms. Hetu Arora Sethi, ASC, GNCTD
                                                            with Mr. Arjun Basra, Advocate Jai
                                                            Prakash, ACP, IFSO Cyber Cell along
                                                            with Inspector Sanjeev Solanki,
                                                            Inspector Kusum, Inspector Suneel
                                                            Siddhu and SI Manzoor Alam.
                          (34)                         WITH
                          +    CS (COMM) 324/2020 & I.As. 6950/2020, 12588/2020, 12611/2020,
                               11510/2021, 8854/2023, 12001/2023, 15626/2023
                               MCDONALDS CORPORATION & ANR. ..... Plaintiffs
                                                Through: Mr. Vikrant Rana, Ms. Tanvi
                                                            Bhatnagar, Ms. Rima Majumdar, Ms.
                                                            Shilpi Sinha and Aaditya Vats,
                                                            Advocates.
                                                versus
                               NATIONAL INTERNET EXCHANGE OF INDIA
                               & ORS.                                           ..... Defendants
                                                Through: Mr. Shubhendu Anand, Advocate for
                                                            D-1.
                                                            Mr. Vivek Jain & Mr. Aastha Tiwari,
                                                            Advocates    for   D-18       &     28
                                                            (M9811426480).
                                                            Mr. Alipak K. Banerjee and Ms.
                                                            Shweta Sahu, Advocates for D-5, 2, 6
                                                            7, & 8 (M: 9987115749).
                                                            Mr. Ravi Prakash, CGSC with Mr.
                                                            Sahonwlah Farmani Ali, Advocate for
                                                            D-35&36 (M-9469448888)
                                                            Mr. Santosh Kumar Rout, Mr. Pawan
                                                            Kumar & Mr. Abhishek Chakraborty,
                                                            Advocates for D-13 to 17, 22, 26, 27,
                                                            31)
                                                            Mr Rajiv Kapur & Mr Akshit Kapur,


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                        Page 7 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                             Mr Tushar Bagga, Advocates.
                                                            Mr Yashu Rustagi, Advocate for BOB.
                                                            Mr. Moazzam Khan Advocate, Mr.
                                                            Alipak Banerjee Advocate Ms. Shweta
                                                            Sahu Advocate , Mr. Parva Khare
                                                            Advocate, Mr. Brijesh Ujjainwal
                                                            Advocate.
                                                            Mr. Akshay Goel, Mr. Shivam Narang
                                                            & Mr. Lalit Kashyap, Advocates
                                                            Mr. Tushar Singh & Ms. Trisha
                                                            Patnaik, Advocates for D-25.
                                                            Mr. Rajat Katyal & Mr. Harsh Sinha,
                                                            Adv. for Yes Bank.
                                                            Ms. Hetu Arora Sethi, ASC, GNCTD
                                                            with Mr. Arjun Basra, Advocate Jai
                                                            Prakash, ACP, IFSO Cyber Cell along
                                                            with Inspector Sanjeev Solanki,
                                                            Inspector Kusum, Inspector Suneel
                                                            Siddhu and SI Manzoor Alam.
                          (35)                          WITH
                          +    CS (COMM) 373/2020 & I.A. 7995-96/2020, 7999/2020, 9171/2020,
                               84/2021, 430/2021 & 1371/2021
                               ITC LIMITED                                            ..... Plaintiff
                                                 Through: Mr Pravin Anand, Ms. Vaishali Mittal,
                                                            Mr Shivang Sharma, Advocates.
                                                 versus
                               ASHOK KUMAR & ORS.                             ..... Defendants
                                                 Through: Ms. Ritu Mishra, Advocate for D-6.
                                                            Mr. Hrithik Goyal and Ms. Lovleen
                                                            Goyal,    Advocates       for      D-12.
                                                            (M:8826767020)
                                                            Mr. Akshay Goel, Mr. Shivam Narang
                                                            & Mr. Lalit Kashyap, Advocates

                                                                   Ms. Deepika Kathuria, Adv. for D-14.
                                                                   Ms. Asmita Kumar, Advocate for D-
                                                                   31. (M:9899967516)
                                                                   Ms. Hetu Arora Sethi, ASC, GNCTD


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                             Page 8 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                          with Mr. Arjun Basra, Advocate Jai
                                                         Prakash, ACP, IFSO Cyber Cell along
                                                         with Inspector Sanjeev Solanki,
                                                         Inspector Kusum , Inspector Suneel
                                                         Siddhu and SI Manzoor Alam.
                          (36)                       WITH
                          +              CS (COMM) 424/2020 & I.A. 20246 /2022
                               SHOPPERS STOP LIMITED                       ..... Plaintiff
                                              Through: Mr. Sagar Chandra, Ms. Shubhie
                                                         Wahi, Ms. Ankita Seth and Ms. Sanya
                                                         Kapoor,      Advocates.
                                                         (M:9810907412)
                                              versus
                               M/S SHOPPERSTOP & ORS.                      ..... Defendants
                                              Through: Mr. P.S. Sudheer and Ms. Anne
                                                         Mathew,      Advs.         for       D-5.
                                                         (M:9891760039)
                                                         Mr. Moazzam Khan Advocate, Mr.
                                                         Alipak Banerjee Advocate Ms. Shweta
                                                         Sahu Advocate , Mr. Parva Khare
                                                         Advocate, Mr. Brijesh Ujjainwal
                                                         Advocate.
                                                         Mr. Akshay Goel, Mr. Shivam Narang
                                                         & Mr. Lalit Kashyap, Advocates
                                                         Ms. Hetu Arora Sethi, ASC, GNCTD
                                                         with Mr. Arjun Basra, Advocate Jai
                                                         Prakash, ACP, IFSO Cyber Cell along
                                                         with Inspector Sanjeev Solanki,
                                                         Inspector Kusum , Inspector Suneel
                                                         Siddhu and SI Manzoor Alam.
                          (37)                       WITH
                          +         CS (COMM) 498/2020 & I.A. 10520-21/2020
                               MICROSOFT CORPORATION & ANR.                       ..... Plaintiffs
                                              Through: Mr. Saif Khan, Mr. Shantanu Sahay,
                                                         Ms. Imon Roy and Mr. Apoorv Bansal,
                                                         Advocates.
                                              versus
                               PCPATCHERS TECHNOLOGY PRIVATE LIMITED


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                        Page 9 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                  & ORS.                                     ..... Defendants
                                             Through: Mr. Sumit Nagpal, Ms. Nancy and Ms.
                                                         Aashta Sood, Advocates for D-1, 2 &
                                                         3. (M:9911995000)
                                                         Mr. Akshay Goel, Mr. Shivam Narang
                                                         & Mr. Lalit Kashyap, Advocates
                                                         Ms. Hetu Arora Sethi, ASC, GNCTD
                                                         with Mr. Arjun Basra, Advocate Jai
                                                         Prakash, ACP, IFSO Cyber Cell along
                                                         with Inspector Sanjeev Solanki,
                                                         Inspector Kusum , Inspector Suneel
                                                         Siddhu and SI Manzoor Alam.
                          (38)                      WITH
                          +    CS (COMM) 95/2021 & I.A. 21025/2022, 6516/2023
                               THE HIMALAYA DRUG COMPANY & ORS. ..... Plaintiffs
                                             Through: Ms. Prachi Agarwal and Ms. Ms.
                                                         Ridhie       Bajaj,          Advocates.
                                                         (M:8800972785)
                                             versus
                               ASHOK KUMAR & ORS.                           ..... Defendants
                                             Through: Mr. Moazzam Khan, Ms. Shweta
                                                         Sahu, Mr. Parva Khare, Ms.
                                                         Aishwarya     Jain,      Mr.    Brijesh
                                                         Ujjainwal. Ms. Anvita Goel, Mr.
                                                         Prince Kumar, Advocates for Go
                                                         Daddy (M: 9987115749).
                                                         Mr. Moazzam Khan Advocate, Mr.
                                                         Alipak Banerjee Advocate Ms. Shweta
                                                         Sahu Advocate , Mr. Parva Khare
                                                         Advocate, Mr. Brijesh Ujjainwal
                                                         Advocate.
                                                         Mr. Tushar Singh & Ms. Trisha
                                                         Patnaik, Advocates for D-25.
                                                         Mr. Surinder Singh, Advocate for D-
                                                         29 (M-9311325398)
                                                         Ms. Kruttika Vijay and Ms. Aishwarya
                                                         Kane, Advocates for D-17. (M:
                                                         9910083144)


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                      Page 10 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                                    Mr. Akshay Goel, Mr. Shivam Narang
                                                                   & Mr. Lalit Kashyap, Advocates
                                                                   Ms. Hetu Arora Sethi, ASC, GNCTD
                                                                   with Mr. Arjun Basra, Advocate Jai
                                                                   Prakash, ACP, IFSO Cyber Cell along
                                                                   with Inspector Sanjeev Solanki,
                                                                   Inspector Kusum , Inspector Suneel
                                                                   Siddhu and SI Manzoor Alam.
                          (39)               WITH
                          +    CS (COMM) 154/2021 & I.A. 4692/2021, 10905/2022
                               GODREJ PROPERTIES LTD                                 ..... Plaintiff
                                             Through: Mr. Pravin Anand, Mr. Vibhav Mithal
                                                         and Mr. Achyut Tiwari, Advocates.
                                                         (M:8447458389)
                                             versus
                               ASHOK KUMAR & ANR.                                ..... Defendants
                                             Through: Mr. Darpan Wadhwa Sr. Advocate
                                                         with Ms. Shweta Sahu, Mr. Parva
                                                         Khare, Ms. Aishwarya Jain, Mr.
                                                         Brijesh    Ujjainwal          Advocates,
                                                         Advocates for D-2. (M:9987115749)
                                                         Ms. Hetu Arora Sethi, ASC, GNCTD
                                                         with Mr. Arjun Basra, Advocate Jai
                                                         Prakash, ACP, IFSO Cyber Cell along
                                                         with Inspector Sanjeev Solanki,
                                                         Inspector Kusum , Inspector Suneel
                                                         Siddhu and SI Manzoor Alam.
                          (40)               WITH
                          +             CS (COMM) 176/2021
                               SNAPDEAL PRIVATE LIMITED                              ..... Plaintiff
                                             Through: Ms. Tanya Varma & Ms. Devyani
                                                         Nath, Advocates. (M:7042547106)
                                             versus
                               GODADDYCOM LLC AND ORS                      ..... Defendants
                                             Through: Mr. Harish Vaidyanathan Shankar,
                                                         CGSC with Mr. Srish Kumar Mishra,
                                                         Mr. Sagar Mehlawat Alexander
                                                         Mathai Paikaday, Advocates (M:


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                            Page 11 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                        9810788606).
                                                       Ms. Shweta Sahu and Mr. Alipak
                                                       Banerjee, Mr. Parava Khare and Mr.
                                                       Brijesh Ujjainwal, Advs, for D-
                                                       2,3,4,23,26,31. (M:9987115749)
                                                       Mr. Darpan Wadhwa, Sr. Advocate
                                                       with Mr. Moazzam Khan, Mr. Alipak
                                                       Banerjee and Ms. Shweta Sahu,
                                                       Advocates for D-1 & 10.
                                                       Ms. Kruttika Vijay and Ms. Aishwarya
                                                       Kane,      Advocates        for     D-9.
                                                       (M:9910083144)
                                                       Mr. Akshay Goel, Mr. Shivam Narang
                                                       & Mr. Lalit Kashyap, Advocates
                                                       Mr. Praveen Kumar Jain & Ms. Shalini
                                                       Jha, for D-34. (M:9871278525)
                                                       Mr. Shatrajit Banerji, Advocate for D-
                                                       24. (M: 8527862988)
                                                       Mr. Praveen Kumar Jain, Adv. for D-
                                                       34. (M: 9871278525)
                                                       Ms. Hetu Arora Sethi, ASC, GNCTD
                                                       with Mr. Arjun Basra, Advocate Jai
                                                       Prakash, ACP, IFSO Cyber Cell along
                                                       with Inspector Sanjeev Solanki,
                                                       Inspector Kusum, Inspector Suneel
                                                       Siddhu and SI Manzoor Alam.
                          (41)                     WITH
                          +            CS (COMM) 276/2021 & I.A. 7329/2021
                               MICROSOFT CORPORATION & ANR.               ..... Plaintiffs
                                            Through: Mr. Pravin Anand, Mr. Saif Khan, Mr.
                                                       Shantanu Sahay, Ms. Imon Roy and
                                                       Mr. Apoorv Bansal, Advocates.
                                            versus
                               TECH HERACLES OPC PRIVATE LIMITED
                               & ORS.                                     ..... Defendants
                                            Through: Ms. Hetu Arora Sethi, ASC, GNCTD
                                                       with Mr. Arjun Basra, Advocate Jai
                                                       Prakash, ACP, IFSO Cyber Cell along


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                     Page 12 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                                   with Inspector Sanjeev Solanki,
                                                                  Inspector Kusum , Inspector Suneel
                                                                  Siddhu and SI Manzoor Alam.
                                                                  Mr Rajiv Kumar Malik , Mrs. Megha,
                                                                  Mr Deepanshu Nainwal, Advocates
                                                                  for D-1 to 3.
                                                                  Mr. Akshay Goel, Mr. Shivam Narang
                                                                  & Mr. Lalit Kashyap, Advocates
                                                                  Mr. Anurag Ahluwalia, CGSC with
                                                                  Mr. Danish Faraz Khan, Mr. Abhigyan
                                                                  Siddhant and Mr. Rahul Sharma,
                                                                  Advocates for UOI
                          (42)                                WITH
                          +    CS (COMM)                293/2021 & I.As.7543-44/2021, 10308/2021,
                               15052/2021
                               TATA SONS PRIVATE LIMITED & ANR.           ..... Plaintiffs
                                             Through: Mr. Pravin Anand, Mr. Saif Khan Mr.
                                                        Achuthan Sreekumar & Mr. Rohil
                                                        Bansal Advocates. (M:9079965359)
                                             versus
                               M/S ELECTRO INTERNATIONAL & ORS.           ..... Defendants
                                             Through: Mr. M.K. Singh, Advocate for Mr.
                                                        Samir Chugh, Advocates for Airtel
                                                        (M-9810455716)
                                                        Mr. Akshay Goel, Mr. Shivam Narang
                                                        & Mr. Lalit Kashyap, Advocates
                                                        Ms. Deepika Kathuria, Adv. for D-8.
                                                        Ms. Hetu Arora Sethi, ASC, GNCTD
                                                        with Mr. Arjun Basra, Advocate Jai
                                                        Prakash, ACP, IFSO Cyber Cell along
                                                        with Inspector Sanjeev Solanki,
                                                        Inspector Kusum , Inspector Suneel
                                                        Siddhu and SI Manzoor Alam.
                          (43)               WITH
                          +         CS (COMM) 399/2021 & I.A. 10855/2021
                               HINDUSTAN UNILEVER LIMITED                          ..... Plaintiff
                                             Through: Mr. Sidharth Chopra, Mr. Nitin
                                                        Sharma, Mr. Yatin Garg, Mr. Ranjeet


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                           Page 13 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                                    Singh, Mr. Vivek Ayyagari, Mr.
                                                                   Angad Makkar, Mr. M. J. Sudarshan,
                                                                   Ms. Ramya Aggarwal and Mr. Sohrab
                                                                   Mann, Advocates.
                                             versus
                               NITIN KUMAR SINGH & ORS.                    ..... Defendants
                                             Through: Mr. Ankur Prakash, Ms. Simran Gill,
                                                         Mr. Yudhishthir Bhardwaj, Mr.
                                                         Dhananjay, Mr. Amod Bidhuri & Mr.
                                                         Saquib Siddiqui, Advocates for D-1
                                                         Mr. Akshit Chaudhary, Advocate for
                                                         D-5.
                                                         Mr. Ramnish Khanna, Adv. for D-7.
                                                         Mr. Akshay Goel, Mr. Shivam Narang
                                                         & Mr. Lalit Kashyap, Advocates
                                                         Mr. Bhagwan Swarup Shukla, CGSC
                                                         with Mr. Kamaldeep, Advocate for
                                                         UOI/D-18 & 19.
                                                         Mr. K.K. Singh, Advocate for D-27.
                                                         Mr. K.R. Sasiprabhu and Mr. Tushar
                                                         Bhardwaj, Advs for Reliance Jio.
                                                         Ms. Hetu Arora Sethi, ASC, GNCTD
                                                         with Mr. Arjun Basra, Advocate Jai
                                                         Prakash, ACP, IFSO Cyber Cell along
                                                         with Inspector Sanjeev Solanki,
                                                         Inspector Kusum , Inspector Suneel
                                                         Siddhu and SI Manzoor Alam.
                          (44)               WITH
                          +    CS (COMM) 524/2021 & I.A. 13715/2021, 4506/2022
                               KAMDHENU LIMITED                                    ..... Plaintiff
                                             Through: Mr. Nikhil Sonker, Advocate.
                                                         (M:7726021194)
                                             versus
                               RAGHUNATH VIRDHARAM BISHNOI AND ORS. .... Defendants
                                             Through: Mr. Rishabh Gupta and Mr. Abhishek
                                                         Kumar Singh, Advocates.
                                                         Mr. Harish Vaidyanathan Shankar,
                                                         CGSC with Mr. Srish Kumar Mishra,


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                           Page 14 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                       Mr. Sagar Mehlawat Alexander
                                                      Mathai Paikaday, Advocates (M:
                                                      9810788606).
                                                      Mr. Lakshy Aggarwal, Advocate for
                                                      D-3.
                                                      Mr. Neel Mason, Mr. Vihan Dang,
                                                      and Ms. Aditi Umapathy, Advocates
                                                      Mr. Rishi Kapoor and Mr. Satish Rai,
                                                      Advocates for D-3. (M:8368148214)
                                                      Ms. Shweta Sahu, Mr. Alipak
                                                      Banjerjee, Mr. Parva Khare and Mr.
                                                      Brijesh Ujjainwal, Advocates for D-8.
                                                      (M:9987115749)
                                                      Mr. K.G. Gopalakrishnan and Ms.
                                                      Nisha Mohandas, Advocates for D-9.
                                                      (M:8800556341)
                                                      Mr. Vihan Dang, Ms. Aditi Umapathy
                                                      and Mr. Parva Khare, Advocates for
                                                      D-10 (M-99101983636)
                                                      Mr. Alipak Banjerjee, Ms. Pava Khare
                                                      & Ms. Shweta Sahu Advs for D-8.
                                                      Mr. Akshay Goel, Mr. Shivam Narang
                                                      & Mr. Lalit Kashyap, Advocates
                                                      Mr. Sudarshan Kumar Bansal and Mr.
                                                      Nikhil Sonker, Advocates.
                                                      Mr. K.R. Sasiprabhu and Mr. Tushar
                                                      Bhardwaj, Advs. for Reliance Jio.
                                                      Ms. Hetu Arora Sethi, ASC, GNCTD
                                                      with Mr. Arjun Basra, Advocate Jai
                                                      Prakash, ACP, IFSO Cyber Cell along
                                                      with Inspector Sanjeev Solanki,
                                                      Inspector Kusum , Inspector Suneel
                                                      Siddhu and SI Manzoor Alam.
                          (45)                   WITH
                          +        CS (COMM) 26/2022 & I.As. 612-13/2022, 954/2022
                               HT MEDIA LTD                                    ..... Plaintiff
                                            Through: Mr. Sidharth Chopra, Mr. Nitin
                                                      Sharma, Mr. Yatin Garg, Mr. Ranjeet


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                    Page 15 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                                    Singh, Mr. Vivek Ayyagari, Mr.
                                                                   Angad Makkar, Mr. M. J. Sudarshan,
                                                                   Ms. Ramya Aggarwal and Mr. Sohrab
                                                                   Mann, Advocates. (M:8017571175)
                                             versus
                                 POOJA SHARMA & ORS.                     ..... Defendants
                                             Through:  Mr. Firoz Iqbal Khan, Advocate for
                                                       D-4
                                                       Ms. Deepika Kathuria, Adv. for D-10.
                                                       Mr. Alipak Banerjee, Ms. Shweta
                                                       Sahu, Mr. Brijesh Ujjainwal, and
                                                       Advs. for D-19. (M:9987115749)
                                                       Mr. Vihan Dang, Ms. Aditi Umapathy
                                                       and Mr. Parva Khare, Advocates for
                                                       D-20. (M:9911983636).
                                                       Mr. Akshay Goel, Mr. Shivam Narang
                                                       & Mr. Lalit Kashyap, Advocates
                                                       Mr. Neel Mason, Mr. Vihan Dang,
                                                       and Ms. Aditi Umapathy, Advocates
                                                       Mr. M.K. Singh, Advocate for Mr.
                                                       Samir Chugh, Advocate for Airtel.
                                                       Ms. Hetu Arora Sethi, ASC, GNCTD
                                                       with Mr. Arjun Basra, Advocate Jai
                                                       Prakash, ACP, IFSO Cyber Cell along
                                                       with Inspector Sanjeev Solanki,
                                                       Inspector Kusum , Inspector Suneel
                                                       Siddhu and SI Manzoor Alam.
                          (46)                     WITH
                          +    CS (COMM) 35/2022 & I.As. 819/2022, 3168/2022, 4738/2022,
                               8767/2022
                               KAJARIA CERAMICS LIMITED                          ..... Plaintiff
                                            Through: Ms. Tanvi Bhatnagar, Ms. Rima
                                                       Majumdar and Ms. Shilpi Sinha,
                                                       Advocates. (M:9818202368)
                                            versus
                               GODADDY.COM LLC & ORS.                    ..... Defendant
                                            Through: Mr. Moazzam Khan, Ms. Shweta
                                                       Sahu, Mr. Alipak Banerjee and Ms.


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                           Page 16 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                        Parva Khare, Advs. for D-1.
                                                       (M:9987115749)
                                                       Ms. Hetu Arora Sethi, ASC, GNCTD
                                                       with Mr. Arjun Basra, Advocate Jai
                                                       Prakash, ACP, IFSO Cyber Cell along
                                                       with Inspector Sanjeev Solanki,
                                                       Inspector Kusum , Inspector Suneel
                                                       Siddhu and SI Manzoor Alam.
                                                       Mr. Ashwani Kumar, Adv. for D-2.
                                                       Mr. Akshay Goel, Mr. Shivam Narang
                                                       & Mr. Lalit Kashyap, Advocates
                                                       Mr. Lakshy Aggarwal, Adv. for d-4
                                                        Ms. Kirti Bhardwaj, Adv. for D-5(b).
                                                        Mr. M.K. Singh, Advocate for Mr.
                                                        Samir, Advocate (M-9810455716)
                                                        Mr. Santosh Kr. Rout, Mr. Pawan
                                                        Kumar & Mr. Abhishek Chakraborty,
                                                        Advocates for D-6.
                          (47)                    WITH
                          +      CS (COMM) 158/2022 & I.As. 3996-97/2022, 3096/2023
                               MICROSOFT CORPORATION & ANR.                ..... Plaintiff
                                            Through: Mr. Saif Khan, Mr. Shantanu Sahay,
                                                        Ms. Imon Roy and Mr. Apoorv Bansal,
                                                        Advocates.

                                             versus
                                 VACATION RENTAL SERVICES PRIVATE LIMITED
                                 & ORS.                                  ..... Defendants
                                             Through: Mr. Mayank Mehandra, Mr. Charu
                                                      Tandon & Mr. Sarthak Kapoor & Mr.
                                                      Raghav Tandon, Advocate for D-1 &
                                                      2.
                                                      Mr. Ramnish Khanna, Adv. for D-7.
                                                      SI Manzoor Alam, Cyber Police
                                                      Station, South-East.
                                                      Mr. Akshay Goel, Mr. Shivam Narang
                                                      & Mr. Lalit Kashyap, Advocates
                                                      Ms. Hetu Arora Sethi, ASC, GNCTD


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                  Page 17 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                                    with Mr. Arjun Basra, Advocate Jai
                                                                   Prakash, ACP, IFSO Cyber Cell along
                                                                   with Inspector Sanjeev Solanki,
                                                                   Inspector Kusum, Inspector Suneel
                                                                   Siddhu and SI Manzoor Alam.
                          (48)               WITH
                          +        CS (COMM) 233/2022 & I.As. 5780-81/2022
                               BAJAJ FINACE LTD & ANR.                   ..... Plaintiffs
                                             Through: Mr. Sidharth Chopra, Mr. Nitin
                                                       Sharma, Mr. Yatin Garg, Mr. Ranjeet
                                                       Singh, Mr. Vivek Ayyagari, Mr.
                                                       Angad Makkar, Mr. M. J. Sudarshan,
                                                       Ms. Ramya Aggarwal and Mr. Sohrab
                                                       Mann, Advocates.
                                             versus
                               NIKO DAS & ANR.                           ..... Defendants
                                             Through: Mr. Vihan Dang, Ms. Aditi Umapathy
                                                       and Mr. Parva Khare, Advocates for
                                                       D-3.
                                                       Mr. Lakshy Aggarwal, Advocate for
                                                       D-7.
                                                       Mr. Neel Mason, Mr. V. Dang & Ms.
                                                       Aditi,    Advocates        for     D-3.
                                                       (M:9971586598)
                                                       Mr. Akshay Goel, Mr. Shivam Narang
                                                       & Mr. Lalit Kashyap, Advocates
                                                       Mr. M.K. Singh, Advocate for Mr.
                                                       Samir Chugh, Advocate for Airtel.
                                                       Ms. Hetu Arora Sethi, ASC, GNCTD
                                                       with Mr. Arjun Basra, Advocate Jai
                                                       Prakash, ACP, IFSO Cyber Cell along
                                                       with Inspector Sanjeev Solanki,
                                                       Inspector Kusum , Inspector Suneel
                                                       Siddhu and SI Manzoor Alam.
                          (49)               WITH
                          +        CS (COMM) 275/2022 & I.As. 6535-36/2022
                               HINDUSTAN UNILEVER LTD & ANR.             ..... Plaintiffs
                                             Through: Mr. Sidharth Chopra, Mr. Nitin


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                            Page 18 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                                    Sharma, Mr. Yatin Garg, Mr. Ranjeet
                                                                   Singh, Mr. Vivek Ayyagari, Mr.
                                                                   Angad Makkar, Mr. M. J. Sudarshan,
                                                                   Ms. Ramya Aggarwal and Mr. Sohrab
                                                                   Mann, Advocates.
                                               versus
                                 UNILEVERR1.IN & ORS.                                ..... Defendants
                                               Through:            Ms. Deepika Kathuria, Adv. for D-9.
                                                                   Mr. S. Surender, Advocate for D-21.
                                                                   Ms. Asiya Khan, Advocate for D-25
                                                                   Mr. Akshay Goel, Mr. Shivam Narang
                                                                   & Mr. Lalit Kashyap, Advocates
                                                                   Mr. M.K. Singh, Advocate for Mr.
                                                                   Samir Chugh, Advocate for Airtel.
                                                                   Mr Chandrashekhar Chakalabbi, Ms
                                                                   Aishwarya Hiremath and Varnik
                                                                   Kundaliya, Advocates for D-20 (M:
                                                                   9481929037)
                                                                   Ms. Hetu Arora Sethi, ASC, GNCTD
                                                                   with Mr. Arjun Basra, Advocate Jai
                                                                   Prakash, ACP, IFSO Cyber Cell along
                                                                   with Inspector Sanjeev Solanki,
                                                                   Inspector Kusum , Inspector Suneel
                                                                   Siddhu and SI Manzoor Alam.
                          (50)               WITH
                          +          CS (COMM) 364/2022 & I.As. 8518-20/2022, 12855/2022
                                 AMAZON SELLER SERVICES PRIVATE LIMITED
                                 & ANR.                                    ..... Plaintiffs
                                             Through: Mr. Sidharth Chopra, Mr. Nitin
                                                         Sharma, Mr. Yatin Garg, Mr. Ranjeet
                                                         Singh, Mr. Vivek Ayyagari, Mr.
                                                         Angad Makkar, Mr. M. J. Sudarshan,
                                                         Ms. Ramya Aggarwal and Mr. Sohrab
                                                         Mann, Advocates.
                                             versus
                                 AMAZONBUYS.IN & ORS.                      ..... Defendants
                                             Through: Mr. G. Mirza, Mr. Vishesh Sharma,
                                                         Advocates for D-4. (M:7434045442)


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                            Page 19 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                                    Mr. Sohit Choudhary, Advocate for D-
                                                                   5.
                                                                   Mr. Prashant Prakash, Advocate for D-
                                                                   7.
                                                                   Ms Yukti Gupta, Advocate for HDFC
                                                                   Bank
                                                                   Ms. Mrinal Ojha, Mr. Debarshi Dutta
                                                                   & Mr. Aayush Kevlani, Advocates for
                                                                   D-8 (M-9167094381)
                                                                   Ms. Deepika Kathuria, Adv. for D-10.
                                                                   Mr. Vineet Dhanda, CGSC with Mr.
                                                                   Abhishek Singh, Advocate for UOI/D-
                                                                   18 & 19.
                                                                   Mr. Harshal Arora, Advocate for D-5.
                                                                   (M: 9711986759)
                                                                   Mr. Varun Pathak, Ms. Amee Rana,
                                                                   and Mr. Vishesh Sharma, Advocates
                                                                   for D-4.
                                                                   Mr. Akshay Goel, Mr. Shivam Narang
                                                                   & Mr. Lalit Kashyap, Advocates
                                                                   Mr. M.K. Singh, Advocate for Mr.
                                                                   Samir Chugh, Advocate for Airtel.
                                                                   Ms. Hetu Arora Sethi, ASC, GNCTD
                                                                   with Mr. Arjun Basra, Advocate Jai
                                                                   Prakash, ACP, IFSO Cyber Cell along
                                                                   with Inspector Sanjeev Solanki,
                                                                   Inspector Kusum , Inspector Suneel
                                                                   Siddhu and SI Manzoor Alam.
                          (51)               WITH
                          +    CS (COMM) 475/2022 & I.As. 10851-52/2022, 12173-74/2022
                               FASHNEAR TECHNOLOGIES PRIVATE LIMITED ..... Plaintiff
                                             Through: Mr. Sidharth Chopra, Mr. Nitin
                                                         Sharma, Mr. Yatin Garg, Mr. Ranjeet
                                                         Singh, Mr. Vivek Ayyagari, Mr.
                                                         Angad Makkar, Mr. M. J. Sudarshan,
                                                         Ms. Ramya Aggarwal and Mr. Sohrab
                                                         Mann, Advocates.
                                             versus


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                             Page 20 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                MEESHO ONLINE SHOPPING PVT. LTD. & ANR. ..... Defendants
                                                Through: Mr. Neel Mason, Mr. Vihan Dang,
                                                            and Ms. Aditi Umapathy, Advocate
                                                            for D-6.
                                                            Mr. Vihan Dang, Ms. Aditi Umapathy
                                                            and Mr. Parva Khare, Advs. for D-10.
                                                            Mr. Darpan Wadhwa, Sr. Advocate
                                                            with Mr. Alipak Banerjee, Mr. Brijesh
                                                            Ujjainwal & Ms. Shweta Sahu,
                                                            Advocate for D-7.
                                                            Mr. Anurag Ahluwalia, CGSC with
                                                            Mr. Abhigyan Siddhant and Mr.
                                                            Danish Faraz Khan, Advocates for D-
                                                            19 & 20. (M:9999999045)
                                                            Mr. Akshay Goel, Mr. Shivam Narang
                                                            & Mr. Lalit Kashyap, Advocates
                                                            Mr. K.R. Sasiprabhu and Mr. Tushar
                                                            Bhardwaj, Advs for Reliance Jio.
                                                            Ms. Hetu Arora Sethi, ASC, GNCTD
                                                            with Mr. Arjun Basra, Advocate Jai
                                                            Prakash, ACP, IFSO Cyber Cell along
                                                            with Inspector Sanjeev Solanki,
                                                            Inspector Kusum , Inspector Suneel
                                                            Siddhu and SI Manzoor Alam.
                          (52)                         WITH
                          +    CS (COMM) 350/2020 & I.A. 7456/2020, 9624/2020, 9629/2020,
                               996/2021, 9204/2022, 16148/2022
                               GUJARAT COOPERATIVE MILK MARKETING FEDERATION
                               LTD & ANR.                                              ..... Plaintiff
                                                Through: Mr. Abhishek Singh and Mr. J. Amal
                                                            Anand, Mr. Elvin Joshy, Ms. Alisha
                                                            Sharma & Ms. Insha Mushtaq,
                                                            Advocates. (M:9910291290)
                                                versus
                               AMUL-FRANCHISE.IN & ORS.                        ..... Defendant
                                                Through: Mr. Anil Soni, CGSC with Mr. Rahul
                                                            Mourya,       Adv.        for        UOI.
                                                            (M:9560238258)


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                           Page 21 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                                    Mr. Anurag Ahluwalia,, CGSC with
                                                                   Mr. Abhigyan Siddhant, G.P. and Mr.
                                                                   Danish Faraz Khan, Advocate for
                                                                   UOI. (M:9811418995)
                                                                   Mr. Neel Mason, Mr. Vihan Dang,
                                                                   and Ms. Aditi Umapathy, Advocates

                                                            Ms. Shweta Sahu, Mr. Parva Khare,
                                                            Ms. Aishwarya Jain, Mr. Brijesh
                                                            Ujjainwal Advocate for D-26.
                                                            (M:9987115749)
                                                            Mr. Praveen Kumar Jain, Adv. for D-
                                                            37.
                                                            Mr. Alipak Banerjee, Mr. Brijesh and
                                                            Ms. Shweta Shahu, Advocates for D-
                                                            27, 28 & 30.
                                                            Mr. Praveen Kumar Jain, and Ms.
                                                            Shalini Jha, Advocates for D-37.
                                                            (M:9871278525)
                                                            Mr. Ramesh Babu, Ms. Manisha
                                                            Singh, Ms. Jagriti Bharti, and Ms.
                                                            Tanya Chowdhary, Advocate for D-38
                                                            (M: 9971671294).
                                                            Ms. Ekta Choudhary, Ms. Anisha, Mr.
                                                            Divyank Dutt Dwivedi, Advocates.
                                                            Mr. Vihan Dang and Mr. Parva Khare
                                                            & Ms. Aditi Umapathy, Advs for D-
                                                            52.
                                                            Ms. Hetu Arora Sethi, ASC, GNCTD
                                                            with Mr. Arjun Basra, Advocate Jai
                                                            Prakash, ACP, IFSO Cyber Cell along
                                                            with Inspector Sanjeev Solanki,
                                                            Inspector Kusum , Inspector Suneel
                                                            Siddhu and SI Manzoor Alam.
                          (53)                        WITH
                          +    CS (COMM) 228/2021 & I.As. 6441/2021, 11684/2021, 1412-
                               13/2022, 12160/2022, 12171/2022, 13443/2022, 14920/2022,
                               14923/2022, 17716-17/2022, 3237/2023


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                            Page 22 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                  BAJAJ FINANCE LIMITED                                   ..... Plaintiff
                                               Through:            Mr. Abhishek Singh, Mr. Jamal
                                                                   Anand, Mr. Elvin Joshy, Ms. Insha
                                                                   Mushtaq Ms. Alisha Sharma & Mr.
                                                                   Ujjwal.
                                              versus
                                 REGISTRANT OF WWW.BAJAJ-FINSERVE.ORG
                                 & ORS.                                  ..... Defendants
                                              Through: Mr. Harish Vaidyanathan Shankar,
                                                       CGSC with Mr. Srish Kumar Mishra,
                                                       Mr. Sagar Mehlawat Alexander
                                                       Mathai Paikaday, Advocates (M:
                                                       9810788606).
                                                       Mr. Darpan Wadhwa Sr. Advocate
                                                       with Ms. Shweta Sahu, Mr. Parva
                                                       Khare Advocate, Ms. Aishwarya Jain,
                                                       Mr. Brijesh Ujjainwal, Advocates for
                                                       D- 6,7,11,12,14,17 and 22.
                                                       Mr. Manish Paliwal, and Ms.
                                                       Himanshi Kaushik, Advocates for D-
                                                       18. (M:8448257585)
                                                       Mr. Aditya Gupta, Ms. Aishwarya,
                                                       Mr. Sauhard Alung and Ms. Asvari
                                                       Jain,    Advocates       for    D-19.
                                                       (M:9910083144)
                                                       Mr. Rajshekhar Rao, Sr. Advocate
                                                       with Mr. Tine Abraham, Mr. Manasa
                                                       Sundaraman C., Ms. Kshipra Pyare
                                                       and Ms. Mansi Sood Trileyal,
                                                       Advocates for D-28. (M:9324328752)
                                                       Mr. Akshay Goel, Mr. Shivam Narang
                                                       & Mr. Lalit Kashyap, Advocates
                                                       Mr. Ashok Kumar & Ms. Chhavi
                                                       Arora,    Advocates       for   D-31.
                                                       (M:9810011826).
                                                       Ms. Swati Aggarwal, Ms. Binsy
                                                       Susan, Mr. Aasish Samasi and Mr.


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                             Page 23 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                              Mohit Singh, Advs. for GoDaddy.
                                                             Ms. Hetu Arora Sethi, ASC, GNCTD
                                                             with Mr. Arjun Basra, Advocate Jai
                                                             Prakash, ACP, IFSO Cyber Cell along
                                                             with Inspector Sanjeev Solanki,
                                                             Inspector Kusum, Inspector Suneel
                                                             Siddhu and SI Manzoor Alam.
                          (15)                         WITH
                          +              CS (COMM) 700/2019 & I.As. 17945/2019, 1876/2020

                                 XIAOMI TECHNOLOGY INDIA PRIVATE LIMITED
                                 & ANR.                                  ..... Plaintiff
                                              Through: Mr. Krisna Gambhir, Adv. (M:
                                                       9899320646)

                                                        Versus

                               WWW.XIAOMI-INDIA.XYZ & ORS.               ..... Defendants
                                           Through: Ms. Shikha Sarin & Mr. Paras
                                                    Malhotra, Advs. (M: 9910485840)
                                                    Mr. Abhishek Parashar, In person. (M:
                                                    9319317578)
                                                    Mr. Manish Mohan, CGSC. (M:
                                                    9717906181)
                                                    Ms. Shweta Sahu, Mr. Parva Khare
                                                    Advocate, Ms. Aishwarya Jain & Mr.
                                                    Brijesh Ujjainwal, Advocates for D-
                                                    29. (M: 9987115749)
                          (18)             WITH
                          +           CS (COMM) 303/2022

                                 BURGER KING CORPORATION                      ..... Plaintiff
                                              Through: Ms. Meenakshi Ogra, Mr. Tarun
                                                       Khurana, Mr. Rishi Vohra & Ms
                                                       Chhavi    Panday,     Advs.         (M:
                                                       7291005464)
                                                       Mr. Raunaq Kamath and Mr. Sauhard
                                                       Alung, Advocates. (M: 9425341404)


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                      Page 24 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                         Versus

                                 SWAPNIL PATIL & ORS.                                  ..... Defendants
                                               Through:            Mr. Harish Vaidyanathan Shankar,
                                                                   CGSC with Mr. Srish Kumar Mishra,
                                                                   Mr. Sagar Mehlawat Alexander
                                                                   Mathai Paikaday, Advocates.
                                                                   Mr Amit Mahaliyan, Advocate for
                                                                   Bank     of    Maharashtra.      (M:
                                                                   9899491980)
                                                                   Ms. Shweta Sahu, Mr. Parva Khare
                                                                   Advocate, Ms. Aishwarya Jain & Mr.
                                                                   Brijesh Ujjainwal, Advocates for D-
                                                                   16.
                          (19)                  WITH
                          +    CS (COMM) 490/2022 & I.As. 11214/2022, 17482/2022, 575/2023,
                               9796-98/2023, 11324/2023

                                 INFINITI RETAIL LIMITED                        ..... Plaintiff
                                                Through: Mr. Raunaq Kamath and Mr. Sauhard
                                                         Alung, Advocates. (M: 9425341404)

                                                        Versus

                                 M/S CROMA WHOLESELLER & ORS.             ..... Defendants
                                             Through: Mr. Anuj Srivastava, Advocate. (M:
                                                      9999690774)
                                                      Mr. Piyush Singhal, Mr. Paras
                                                      Khurana & Ms. Himanshi Jain, Advs.
                                                      for D-15. (M: 8810488484)
                                                      Ms. Richa Kapoor, Ms. Tusharika
                                                      Sharma & Mr. Sandesh Kumar,
                                                      Advs. for D-19. (M:8791519300)

                                                                   Mr. Manish Mohan, CGSC.
                                                                   Ms. Shweta Sahu, Mr. Parva Khare
                                                                   Advocate, Ms. Aishwarya Jain & Mr.


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022 & connected matters                            Page 25 of 33
By:RAHUL
Signing Date:04.10.2023
14:30:49
                                                                    Brijesh Ujjainwal, Advocates for D-4.

                          (25)                   AND
                          +              CS (COMM) 610/2023 & I.A. 16723/2023

                                 CRESSET CAPITAL MANAGEMENT LLC & ANR.           .....
                          Plaintiffs
                                              Through: Mr. Anuj Berry, Mr. Sourabh Rath,
                                                       Mr. Vibhore Yadav & M. Gauri
                                                       Pasricha, Advs. (M: 9811153629)

                                                        versus

                                 REGISTRANT OF WWW.CRESSETCAPITAL.IN ,
                                 WWW.CRESSETINDIALIVE.LIVE & ORS.           ..... Defendants
                                              Through: Mr. Mrinal Ojha, Mr. Debarshi
                                                        Dutta, Mr. Anand Raja Adv, Ms.
                                                        Tanta Chaudhry. Mr. Shivam Tiwari
                                                        & Mr. Samyak Bilala Advs. for D-6.
                                                        (M: 9990952258)
                                                        Mr. Harish Vaidyanathan Shankar,
                                                        CGSC with Mr. Srish Kumar Mishra,
                                                        Mr. Sagar Mehlawat Alexander
                                                        Mathai Paikaday, Advocates.
                                 CORAM:
                                 JUSTICE PRATHIBA M. SINGH

                          Prathiba M. Singh (Oral)

                          1.

This hearing has been done through hybrid mode.

2. These matters relate to domain names being registered by unknown third parties infringing trademark right of various brand owners and implementation of court orders by the Domain Name Registrars ('DNR'). From time to time, various directions have been passed by this Court in respect of blocking and locking of the infringing domain names, and Signature Not Verified Digitally Signed CS (COMM) 135/2022 & connected matters Page 26 of 33 By:RAHUL Signing Date:04.10.2023 14:30:49 implementation of court orders by various DNRs which may or may not be located in India.

3. Today, submissions have been made in part by Mr. Dayan Krishnan, Mr. Darpan Wadhwa, Mr. Rajshekhar Rao, ld. Senior Counsels and Mr. Harish V. Shankar, ld. CGSC.

4. Ms. Hetu Arora Sethi, ld. ASC has placed on record a consolidated status report dated 26th September, 2023 in respect of 29 cases. It is her submission that out of 29 matters, chargesheets have been filed in 10 matters.

5. Ms. Sethi, ld. ASC has also placed on record a written note of arguments in respect of the challenges faced by the Cyber Cell of the Delhi Police in investigation. The said challenges are as under:

i. Delay by Banks in replying to emails and information sought by the Cyber Cell.
ii. Domain Name Registrars (DNRs) and intermediaries who are hosting the website not providing proper details of the Registrants in respect of cloud services and other services availed by them.
iii. Use of VOIP,VPN, etc. by fraudsters to avoid detection. iv. Non-providing of information by Google even though fake websites have booked AdWords through Google Ads programme.

6. The relevant proportion of the said written note of arguments is set out below:

Signature Not Verified Digitally Signed CS (COMM) 135/2022 & connected matters Page 27 of 33 By:RAHUL Signing Date:04.10.2023 14:30:49
"3. In pursuance of the Orders/Directions passed by this Hon'ble Court, investigations have been carried out and Status Reports have been filed from time to time. Cyber Cell of Delhi Police in one of its Status Report pointed out the challenges faced by Cyber Cell while investigating cases and the same has been recorded by this Hon'ble Court, in para 14 of its order dated 03.08.2022. Followings are some of the challenges faced by Cyber Cell while investigating cases with Banks, Financial Institutions, DNRS, Telecom Service Providers and various other agencies:
(i) Delay by Banks in reply to e-mails sent by IFSO. When a query or details of Account number, KYC documents, Account opening forms, IP Address of net banking are asked by Investigating Agencies, timely reply is rarely received. Some of the Banks namely SBI Bank, City Bank, PNB take considerable time in providing the details and if the transactional details like IMPS/NEFT/RTGS are asked for, it takes more time.
(ii) Upon investigation by IFSO, it is found that Bank Accounts are being opened by Bank Officials without proper verifications of addresses of the account holder. In online bank accounts, without physical verification, Banks allow the account holder to withdraw the amount for a limit of Rs.1-2 Lakhs.
(iii) Original IP, associated mobile number, recovery mail etc vide which the domain was created/came in existence. Latitude and Longitude captured by the system of the intermediary while creating the domain/sub- domain.
(iii) Various payment methods, channels, UPI IDs and multiple bank accounts are used Signature Not Verified Digitally Signed CS (COMM) 135/2022 & connected matters Page 28 of 33 By:RAHUL Signing Date:04.10.2023 14:30:49 to collect money. It takes considerable time to follow up with each of the Banks to provide information.
(iv) Another big challenge IFSO faces is to trace the identity of Cyber Criminals/fraudster who are domain name registrants hiding under the garb of the privacy features enabled by Domain Name Registrants.
(v) The intermediary hails from abroad does not furnish the below mentioned details:
(i) Details of the Registrants who have allocated the domain/sub domain to the fraudster. Mode of payment of getting domain.
(ii) Details of the Intermediary providing cloud services/web hosting etc. Mode of payment for availing said services.
(iii) Original IP, associated mobile number, recovery mail etc vide which the domain was created/came in existence. Latitude and Longitude captured by the system of the intermediary while creating the domain/sub- domain.
(iv) IP logs of the said domain/web site. on the ground of its private policy etc. and warrants Letter Rogatory /MLAT (Mutual legal Assistance Treaty) etc. which is a cumbersome process.
(vi) Intermediaries are having servers based in foreign countries and arbitrarily deny the required information.
(vii) VOIP (Voice over Internet Protocol) applications are not on radar of agencies.
(viii) Fraudsters use virtual number (VPN), TOR etc. so that LEA is not able to track them.
(ix) Changing telecommunication modes Signature Not Verified Digitally Signed CS (COMM) 135/2022 & connected matters Page 29 of 33 By:RAHUL Signing Date:04.10.2023 14:30:49 shifts from GSM to application based communication which is a major challenge for Law Enforcement Agencies, as these medium provide high anonymity to the users.
(x) Easy methods of digital impersonation such as cell ID spoofing, email spoofing available online.
(xi) Use of fake and bogus IDs for obtaining SIM cards and bank accounts. Users.

7. Similarly, Complaint was received by the Ministry of External Affairs, New Delhi regarding fake websites to dupe the common public by accepting the passport applications of Indian Citizens and defrauding them by charging heavy processing fees in the name of Passport SevaProgramme. Upon investigation it was found that payments were made to Google Ads for listing these websites on the top in the search Engine enquiry at Google.com.

Request was made to Google to provide the Customers details, contact nos, emails, Payments, transaction history etc as the said information is required as per the provisions of Section 91 Cr PC but an automatic reply is always received by Google stating therein "All requests for the disclosure of data must be accompanied by appropriate legal process....all communications be sent from an official government-issued email address" One such request letter by Cyber Cell and reply by Google is annexed as Annexure-1."

7. In view of the above stand of the Cyber Cell, it is deemed appropriate to issue notices to nominated counsels of all the banks who are nominated by the Delhi High Court, so as to evolve a method for ensuring that queries by the police authorities are replied to in a diligent and efficient manner, as it involves innocent customers being duped of substantial sums of money. The names of the nominated counsel to whom notice is directed to be issued Signature Not Verified Digitally Signed CS (COMM) 135/2022 & connected matters Page 30 of 33 By:RAHUL Signing Date:04.10.2023 14:30:49 by the Registry, without process fee, is annexed as Annexure A-1.

8. Insofar as Google is concerned, Google LLC is directed to nominate one official who would communicate with the Cyber Cell, Delhi Police and provide them the information that they would need in respect of the fraudulent websites and render any other cooperation that may be needed to investigate the cases.

9. Insofar as CS(COMM)-303/2022 is concerned, Ms. Sethi, ld. Counsel submits that the request has been sent for information from Mumbai Police as on 19th September, 2023. Let the status report be placed on record.

10. List on 24th November, 2023.

PRATHIBA M. SINGH JUDGE SEPTEMBER 27, 2023 dj/sk (corrected & release on 3rd October, 2023) Signature Not Verified Digitally Signed CS (COMM) 135/2022 & connected matters Page 31 of 33 By:RAHUL Signing Date:04.10.2023 14:30:49 Annexure A-1 S. Standing Counsel Bank Mobile No. No.

1. Mr. Ramesh Babu RBI 9873922734

2. Mr. Rajeev Kapur SBI 9716076533

3. Mr. Santosh Kumar PNB 9990432878 Rout

4. Mr. Manish Kumar Canara Bank 9971105049

5. Mr. Sarfaraz UCO Bank 9899140169

6. Mr. R. P. Vats Andra Bank

7. Mr. Jagat Arora, Bank of India 9810176964

8. Mr Sanjeev Singh IDFC First 011471721592

9. Ms. Chetan ICICI Bank 9810080772 Bhalla

10. Mr. Brijesh Kumar Indian Bank 9811829656 Tamber

11. Mr. Sanjay Gupta Kotak 9811152920 Mahindra Bank

12. Mr. Arun Arora Bank of 9811087995 Baroda

13. Mr. V. K. Gupta Bank of 9582206578 Maharashtra

14. Mr. Sanjay Gupta Barclays Bank 9811152920 PLC

15. Ms. Ekta Central Bank 9910376565 Choudhary of India

16. Mr. Samrendra Corporation 9999114922 Kumar Bank

17. Mr. Sanjay Gupta CTBC Bank 9811152920 Co. Ltd.

18. Mr. Sanjay Gupta HDFC Bank 9811152920

19. Mr. Krishan Indian 9910577700 Kumar Overseas Bank

20. Mr. Sidhartha IDBI 9899040660 Barua

21. Mr. Manish Indusind Bank 9971944566 Sharma Signature Not Verified Digitally Signed CS (COMM) 135/2022 & connected matters Page 32 of 33 By:RAHUL Signing Date:04.10.2023 14:30:49

22. Mr. Rajat Arora Punjab & Sind 9810176964 Bank

23. Mr. Sanjay Gupta Standard 9811152920 Chartered Bank

24. Mr. Sanjeev Sagar Union Bank of 9811016162 India ************************************************************ Signature Not Verified Digitally Signed CS (COMM) 135/2022 & connected matters Page 33 of 33 By:RAHUL Signing Date:04.10.2023 14:30:49