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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(2) in West Bengal Town and Country (Planning and Development) Act, 1979

(2)The provisions of sections 36, 37 and 38 shall, mutatis mutandis, apply to such a [Land Use and Development Control Plan]. [Substituted by Section 4(k)(ii) ibid for Development Plan.]