Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] Union of India - Subsection Section 95(8) in The Oil Mines Regulations, 2017 (8)No normal operation shall be resumed unless checks with hydrogen sulphide gas detectors is made and the area has been examined and declared gas free by the installation manager.
