Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(4) in Tamil Nadu Private Colleges (Regulation) Rules, 1976 (4)When a vacancy in category (c) in sub-rule (3) arises, the next senior-most Professor or Assistant Professor/Lecturer, as the case may be, shall be nominated to the committee.
