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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(4) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

(4)no officer or employee shall accept any fee for any work done by him for any public body or any private person without the sanction of the Competent Authority.