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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(b) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

(b)"Certificate of Vending" means the certificate issued by the Town Vending Committee to authorise a vendor for the vending in such area as may be specified in the certificate;