Bombay High Court
Dheeresh Jain vs The Board Of Directors Of Npcil And 6 Ors on 14 March, 2023
Author: Sandeep V. Marne
Bench: S. V. Gangapurwala, Sandeep V. Marne
Diksha Rane 19. wp 3075-19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
Digitally
signed by
DIKSHA
DIKSHA DINESH WRIT PETITION NO.3075 OF 2019
DINESH RANE
RANE Date:
2023.03.15
11:28:28
+0530 Dheeresh Jain ..Petitioner
VS.
The Board of Directors of NPCIL & ors. ..Respondents
------------
Adv. Seema Sarnaik a/w. Adv. Sangeeta Salvi for petitioner.
Adv. Bhavesh Wadhwani i/b. M. V. Kini & Co. for respondent
nos. 1 to 6.
------------
CORAM: S. V. GANGAPURWALA, Act.CJ.&
SANDEEP V. MARNE, J.
DATE: MARCH 14, 2023
P.C.:-
1. Learned counsel for the respondent nos.1 to 6 seeks time.
2. Stand over to 3/4/2023.
(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) 1