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State of Tamilnadu - Section

Section 7 in Regulations made under the Tamil Nadu Bhoodan Yagna Act, 1958

7. Meeting of the Sarvodaya Panchayat.

- The Chairman of the Local Committee will call for the first meeting for electing the. office bearers. The Sarvodaya Panchayat shall meet once in a fortnight or often if necessary to conduct the affairs of the Sarvodaya Panchayat.