Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 26 in The Jammu And Kashmir Criminal Law (Amendment) Act, 1983 26. Repeal of the Jammu and Kashmir State Criminal Law Amendment Act, Samvat 1971 The Jammu and Kashmir State Criminal Law Amendment Act, Samvat 1971 is hereby repealed.
