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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(1)(a) in The Bihar and Orissa Excise Act, 1915

(a)shall be granted
(i)on payment of such fees (if any), and
(ii)subject to such restrictions and on such conditions, and