Madhya Pradesh High Court
Laxmi Bai vs The State Of Madhya Pradesh on 13 July, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 8537 of 2023 (LAXMI BAI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 13-07-2023 Shri Narendra Courasia - Government Advocate for the State.
Case diary is not available. Learned Government Advocate appearing for State is directed to call for case diary by the next date of hearing.
List the matter after two weeks.
Meanwhile, notice be served on victim through concerned police station.
(VISHAL DHAGAT) JUDGE shabana Digitally signed by SHABANA ANSARI Date: 2023.07.13 12:23:42 +05'30'