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Delhi High Court - Orders

M/S Civicon Engineering & Contracting ... vs John Nagar & Ors on 7 September, 2022

Author: Sachin Datta

Bench: Sachin Datta

                          $~10
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CONT.CAS(C) 524/2014
                                 M/S CIVICON ENGINEERING & CONTRACTING CO INDIA
                                 PVT LTD & ANR                          ..... Petitioners
                                               Through: Mr. T.P.S. Kang and Md. Zunaid,
                                                        Advs.
                                               versus

                                 JOHN NAGAR & ORS                                   ..... Respondents
                                              Through:           None.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SACHIN DATTA
                                                    ORDER

% 07.09.2022 No effective hearing in the matter has taken place since 13.09.2019 on account of various office orders occasioned due to the Covid - 19 pandemic.

Issue court notice to the respondents, through all permissible modes, including electronically, as also through counsel who had earlier appeared on behalf of the respondent.

In the meantime, the petitioners are at liberty to file additional documents, if any.

List on 01.03.2023.

SACHIN DATTA, J SEPTEMBER 7, 2022/cl Signature Not Verified Digitally Signed By:ANU KAPOOR Signing Date:12.09.2022 17:18:20