Delhi High Court - Orders
M/S Civicon Engineering & Contracting ... vs John Nagar & Ors on 7 September, 2022
Author: Sachin Datta
Bench: Sachin Datta
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 524/2014
M/S CIVICON ENGINEERING & CONTRACTING CO INDIA
PVT LTD & ANR ..... Petitioners
Through: Mr. T.P.S. Kang and Md. Zunaid,
Advs.
versus
JOHN NAGAR & ORS ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 07.09.2022 No effective hearing in the matter has taken place since 13.09.2019 on account of various office orders occasioned due to the Covid - 19 pandemic.
Issue court notice to the respondents, through all permissible modes, including electronically, as also through counsel who had earlier appeared on behalf of the respondent.
In the meantime, the petitioners are at liberty to file additional documents, if any.
List on 01.03.2023.
SACHIN DATTA, J SEPTEMBER 7, 2022/cl Signature Not Verified Digitally Signed By:ANU KAPOOR Signing Date:12.09.2022 17:18:20