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Karnataka High Court

Power Cell Battery Karmikara Sangha (R) vs Principal Secretary Dept Of Labour on 15 April, 2008

Equivalent citations: 2008 LAB. I. C. (NOC) 1180 (KAR.) = 2008 (5) AIR KAR R 208, 2009 (1) AJHAR (NOC) 252 (KAR.) 2008 (5) AIR KAR R 208, 2008 (5) AIR KAR R 208, 2008 (5) AIR KAR R 208 2009 (1) AJHAR (NOC) 252 (KAR.), 2009 (1) AJHAR (NOC) 252 (KAR.)

Author: Subhash B.Adi

Bench: Subhash B.Adi

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