Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

Daman and Diu - Subsection

Section 20(2) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(2)The appropriate Government shall have power to relax the provisions of any of these rules in respect of any class or category of officers or employees.