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[Cites 0, Cited by 2] [Section 62(1)] [Section 62] [Entire Act]

State of Kerala - Subsection

Section 62(1)(e) in Kerala Irrigation and Water Conservation Act, 2003

(e)to direct the custodian to suspend the functioning of any dam, to decommission any dam or restrict the functioning of any dam if public safety or threat to human life or property, so requires;