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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1) in The Cable Television Networks (Regulation) Amendment Act, 2000

(1)Every cable operator shall, from the commencement of the Cable Television Networks (Regulation) Amendment Act, 2000 , re- transmit at least two Doordarshan terrestrial channels and one regional langu ge channel of a State in the prime band, in satellite mode on frequencies other than those carrying terrestrial frequencies.