Section 24 in Madhya Pradesh Electricity Supply Code, 2013
24. I/We hereby declare that -
(a)The information provided in the form above is true to my knowledge.(b)I/We have read the Madhya Pradesh Electricity Supply Code as amended and agree to abide by the condition mentioned therein.(c)I/We will deposit electricity dues, every month, as per the applicable electricity tariff and other charges.(d)I/We will own the responsibility of security and safety of the meter, cut-out and the installation thereafter.(e)I/We enclose all necessary documents as per list with the application form. (If 'No', please provide details with reasons).Signature of the Consumer/Authorized SignatoryDate : .................................Place : ................................Note. - Following documents may be attached with the application form :-
