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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Meghalaya - Subsection

Section 3(2)(ii) in Meghalaya transfer of Land (Regulation) Act, 1971

(ii)be laid, as soon as may be after its publication in the official Gazette, before the House of the Legislative Assembly of the State;