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[Cites 0, Cited by 0] [Section 215A] [Entire Act]

State of Bihar - Subsection

Section 215A(vii) in Bihar Chaukidari Manual

(vii)The balance sheets of the Chaukidari Uniform Fund prepared under clauses (i) and (ii) above shall be audited and compared quarterly with the treasury accounts by an Officer to be nominated for the purpose by the District Officer to whom the result of such audit shall be duly certified.