Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 14 in The Bodoland University Act, 2009

14. Authorities of the University.

- The following shall be the authorities of the University:—
(i)the Court;
(ii)the Executive Council;
(iii)the Academic Council;
(iv)the Post- Graduate Board;
(v)the Under-Graduate Board;
(vi)the Board of studies;
(vii)the Finance Committee;
(viii)the Selection Committee; and
(ix)such other authorities as may be declared by the Statutes to be the authorities of the University.