Delhi High Court - Orders
Central Vigilance Commission vs Krishan Kumar on 22 November, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~58 to 61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5105/2021, CM APPL. 15643/2021
CENTRAL VIGILANCE COMMISSION ..... Petitioner
Through: Ms. Tatini Basu and Mr. Kumar
Shashank, Advs.
versus
KRISHAN KUMAR ..... Respondent
Through: Mr. Rishi Kant Singh, Adv.
59
+ W.P.(C) 5596/2021, CM APPL. 17444/2021
CENTRAL VIGILANCE COMMISSION ..... Petitioner
Through: Ms. Tatini Basu and Mr. Kumar
Shashank, Advs.
versus
MANISHA SINGH ..... Respondent
Through: Mr. Rishi Kant Singh, Adv.
Ms. Aakanksha Kaul, Mr.
Manek Singh, Mr. Aman
Sahani and Ms. Simran Gill,
Advs. for CMSS
60
+ W.P.(C) 5600/2021, CM APPL. 17451/2021
CENTRAL VIGILANCE COMMISSION ..... Petitioner
Through: Ms. Tatini Basu and Mr. Kumar
Shashank, Advs.
versus
O. ABDUL HAMEED ..... Respondent
Through: Mr. Rishi Kant Singh, Adv.
61
+ W.P.(C) 5674/2021, CM APPL. 17722/2021
CENTRAL VIGILANCE COMMISSION ..... Petitioner
Through: Ms. Tatini Basu and Mr. Kumar
Shashank, Advs.
versus
ASHWANI KUMAR ..... Respondent
Through: Mr. Rishi Kant Singh, Adv.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:23.11.2022
17:24:46
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 22.11.2022 Due to paucity of time and since the Court was in the midst of a part heard hearing, these matters could not be taken up today.
Consequently, let these matters be called again on 12.04.2023.
YASHWANT VARMA, J.
NOVEMBER 22, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:23.11.2022 17:24:46