Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Central Vigilance Commission vs Krishan Kumar on 22 November, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                    $~58 to 61
                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +     W.P.(C) 5105/2021, CM APPL. 15643/2021
                          CENTRAL VIGILANCE COMMISSION             ..... Petitioner
                                          Through:   Ms. Tatini Basu and Mr. Kumar
                                                     Shashank, Advs.
                                      versus
                          KRISHAN KUMAR                            ..... Respondent
                                          Through:   Mr. Rishi Kant Singh, Adv.
                    59
                    +     W.P.(C) 5596/2021, CM APPL. 17444/2021
                          CENTRAL VIGILANCE COMMISSION             ..... Petitioner
                                          Through:   Ms. Tatini Basu and Mr. Kumar
                                                     Shashank, Advs.
                                       versus
                          MANISHA SINGH                            ..... Respondent
                                          Through:   Mr. Rishi Kant Singh, Adv.
                                                     Ms. Aakanksha Kaul, Mr.
                                                     Manek Singh, Mr. Aman
                                                     Sahani and Ms. Simran Gill,
                                                     Advs. for CMSS
                    60
                    +     W.P.(C) 5600/2021, CM APPL. 17451/2021
                          CENTRAL VIGILANCE COMMISSION             ..... Petitioner
                                          Through:   Ms. Tatini Basu and Mr. Kumar
                                                     Shashank, Advs.
                                       versus
                          O. ABDUL HAMEED                          ..... Respondent
                                          Through:   Mr. Rishi Kant Singh, Adv.
                    61
                    +     W.P.(C) 5674/2021, CM APPL. 17722/2021
                          CENTRAL VIGILANCE COMMISSION             ..... Petitioner
                                          Through:   Ms. Tatini Basu and Mr. Kumar
                                                     Shashank, Advs.
                                      versus
                          ASHWANI KUMAR                            ..... Respondent
                                          Through:   Mr. Rishi Kant Singh, Adv.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:23.11.2022
17:24:46
                           CORAM:
                          HON'BLE MR. JUSTICE YASHWANT VARMA
                                             ORDER

% 22.11.2022 Due to paucity of time and since the Court was in the midst of a part heard hearing, these matters could not be taken up today.

Consequently, let these matters be called again on 12.04.2023.

YASHWANT VARMA, J.

NOVEMBER 22, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:23.11.2022 17:24:46