Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)After receiving the objections, if any, the Collector shall consider all such objections and finalise the list of polling stations and publish the list in Form-28 on the next day. The lists so finalised shall be displayed on the Notice Boards of the office of the concerned Panchayat and office of the Water Users Association.