Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act] State of Odisha - Subsection Section 40(2)(g) in The Orissa Medical Registration Act, 1961 (g)to regulate the procedure to be followed by the Council in conducting any enquiry under this Act and disposing of appeals from the decision of the Registrar;