Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 91J in The M.P. Irrigation Act, 1931 91J. Delegation of power. - The State Government may by notification delegate all or any of its powers under this chapter, except the powers specified in Sections 91-H and 91-I to any authority which it thinks fit.
