Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 16 in West Bengal Private Security Agencies (Regulation) Rules, 2007 16. Are you a citizen of India by Birth/Descent/Registration/Naturalisation: If you have ever possessed any other citizenship, please indicate previous citizenship..........................................
