Allahabad High Court
Vijay Shankar And 3 Others vs Teerathraj Shukla on 24 July, 2023
Author: Jayant Banerji
Bench: Jayant Banerji
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:146735 Court No. - 1 Case :- MATTERS UNDER ARTICLE 227 No. - 2840 of 2023 Petitioner :- Vijay Shankar And 3 Others Respondent :- Teerathraj Shukla Counsel for Petitioner :- Sachin Mishra,Bala Nath Mishra,Ram Vishal Mishra Counsel for Respondent :- Nisheeth Yadav,Santosh Kumar Shukla Hon'ble Jayant Banerji,J.
List has been revised. No one appears to press the petition.
Sri C.B. Yadav, learned Senior Advocate assisted by Sri Arun Kumar Yadav, learned counsel for the plaintiffs-respondents is present.
This case has already been adjourned previously on five occasions.
The case is dismissed for non prosecution.
Order Date :- 24.7.2023 sfa/ (Jayant Banerji, J)