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State of Madhya Pradesh - Section

Section 219 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

219.

The books submitted by the publishers shall be sent to the reviewers for evaluation in the form approved by the Chairman. Before despatching books to reviewers, the title page, the name of the author and publishers and any other matter by which the identity of the publisher and/or author could be known, shall be removed.