Orissa High Court
Sukant Kumar Ray And Others vs State Of Orissa And Others .... Opposite ... on 20 May, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No. 405 of 2012
Sukant Kumar Ray and others .... Petitioners
None
-versus-
State of Orissa and others .... Opposite Parties
Mr. P.K. Muduli, AGA
CORAM:
THE CHIEF JUSTICE
ORDER
Order No. 20.05.2022
14. 1. None appears for the Petitioners.
2. The CRLMC is dismissed for non-prosecution.
3. The interim order passed earlier is hereby vacated.
4. The Superintendent of the concerned Branch is directed to immediately communicate this order to the concerned Subordinate Court.
(Dr. S. Muralidhar) Chief Justice S. Behera