Section 234(1)(b) in Uttar Pradesh Municipal Corporation Act, 1959

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State of Uttar Pradesh - Subsection

Section 234(1)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)where separate Corporation drains are provided for foul water and for surface water to discharge directly or indirectly -

(i)foul water into a drain provided for surface water; or

(ii)except with the permission of the Municipal Commissioner surface water into a drain provided for foul water; or