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[Cites 0, Cited by 0] [Section 86(3)] [Section 86] [Entire Act]

State of Gujarat - Subsection

Section 86(3)(b) in The Bombay Public Trusts Act, 1950

(b)any right, title, interest, obligation or liability already acquired, accrued or incurred before the said date under the laws hereby repealed or ceasing to apply;