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[Cites 0, Cited by 13] [Entire Act]

Union of India - Section

Section 32 in The Industries (Development And Regulation) Act, 1951

32. Amendment of section 2, Act 14 of 1947.-

[ Repealed by the Repealing and Amending Act, 1957 (36 of 1957), section 2 and Schedule I (w.e.f . 17-9-1957).][THE FIRST SCHEDULE][See sections 2 and 3(i)]Any industry engaged in the manufacture or production of any of the articles mentioned under each of the following heading or sub-headings, namely :-