Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] Bombay Presidency - Subsection Section 90(3) in The Bombay Children Act, 1948 (3)Any order made under this section may be varied by the court on an application made to it by the party liable or otherwise.
