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State of Odisha - Section

Section 19 in The Orissa Self-Help Co-operatives Act, 2001

19. Cessation of membership.

(1)A member shall cease to be a member on the grounds as may be specified in the articles of association.
(2)Every Co-operative shall, inform the nominee of the member in the event of the death of the member, and inform the member about the cessation of membership.