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Madhya Pradesh High Court

Ram @ Ramkali Kinnar vs The State Of Madhya Pradesh on 1 October, 2020

Author: Anand Pathak

Bench: Anand Pathak

                                                                                           1                           MCRC-36272-2020
                                                           The High Court Of Madhya Pradesh
                                                                     MCRC-36272-2020
                                                                       (RAM @ RAMKALI KINNAR Vs THE STATE OF MADHYA PRADESH)

          1
          Gwalior, Dated : 01-10-2020
                                                 Shri M.M.Tripathi, learned counsel for the applicant.
                                                 Shri VPS Tomar, learned PL for the respondent/State.

Heard through Video Conferencing. List alongwith M.Cr.C.No. 36017/2020.

(ANAND PATHAK) JUDGE JPS/-

JAI PRAKASH Digitally signed by JAI PRAKASH SOLANKI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, SOLANKI 2.5.4.20=287738d30aabaeda9b10cecdf179cec865c7633f4cfb9 e38ce14fcbb05b9522a, cn=JAI PRAKASH SOLANKI Date: 2020.10.03 12:26:32 +05'30'