Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(16) in The Railway Protection Force Rules, 1987 16.1[Force deployed on each zonal railway shall consist of an Executive branch] [ Substitued by Notification No. G.S.R. 719(E) dated by 31.10.2013 (w.e.f. 3.12.1987)]
