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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(2) in The M.P. Cotton Ginning and Pressing Factories Rules, 1962

(2)At least a week's notice of a meeting shall be given to the members, but failure of service of a notice on any member due to wrong address or his absence from his residing place shall not invalidate the proceedings of the committee.