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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(4) in The Orissa Private Secretaries to Secretaries to Departments of Government Rules, 1974

(4)The list of officers considered fit to continue in the said list by the Board, prepared in accordance with the provisions of this rule, shall be referred to the Commission by the Home Department together with the confidential record of each officer included or excluded from the previous list.