Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Uttar Pradesh - Section

Section 56 in The U.P. Stamp Act, 2008

56. Allowance for spoiled or misused stamps-How to be made. -

In any case in which allowance is made for spoiled or misused stamps, the Collector may give in lieu thereof, -
(a)other stamps of the same description and value; or
(b)if required and he thinks fit, stamps of any other description to the same amount in value; or
(c)at his discretion, the same value in money, deducting ten paise for each rupee or fraction of a rupee.