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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(1)(l) in The Maharashtra State Council of Examinations Act, 1998

(l)to appoint officers and employees of the State Council [other than the Maharashtra Education Service, Group A and B (Administrative Branch)] in its office and in the office of the Regional Councils;