Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Andhra Pradesh - Subsection Section 15(9) in Andhra Pradesh Tax on Entry of Motor Vehicles into Local Areas Act, 1996 (9)Every order passed by the Appellate Tribunal under subsection (4) shall, subject to the provision of section 14, be final.
