Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Chattisgarh - Subsection Section 67(bb) in The Chhattisgarh Municipal Corporation Act, 1956 (bb)the purchase of any undertaking for the supply of electric energy or gas or starting or subsidizing of any such undertaking;
