AN-ACT.An Act to provide for the better administration of certain Sikh Gurdawars and the inquiries into matter connected therewith.Preamble. - Whereas it is expedient to provide for the better administration of certain Sikh Gurdawaras and for inquiries into matters and settlement of disputes connected therewith, and whereas the previous sanction of the Governor-General has been obtained to the passing of this Act; it is hereby enacted as follows :-
