Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of West Bengal - Subsection Section 17(f) in The Calcutta Metropolitan Planning Area (Use And Development Of Land) Control Act, 1965 (f)the construction of unmetalled roads intended to give access to any land solely for agricultural purposes.
