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State of Punjab - Section

Section 3B in The Nazool Lands (Transfer) Rules, 1956

3B. [ Auction of trees. - The trees standing on the Nazool lands transferred under these rules should be sold by public auction by the Tehsidar concerned in consultation with the allottees concerned and the sale proceeds should be credited to the accounts of the allottees towards the payments of price of land to the Government. The trees standing on Nazool lands not yet allotted to any one, should be sold by public auction by the Tehsidar concerned and the sale proceeds should be credited into the Government Treasury under the appropriate head of Account.] [Inserted vide Notification No. 890-R III-72/3621, dated 9.3.72 published in Government Gazetted Part I. dated 17.3.72.]