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Madhya Pradesh High Court

Panchayat Pesa Mobilizer Karmchari ... vs The State Of Madhya Pradesh on 12 February, 2026

Author: Vishal Dhagat

Bench: Vishal Dhagat

                                                                 1                                WP-34300-2025
                                           IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT JABALPUR
                                                          WP No. 34300 of 2025
                                    (SHIVDEEN DHURVE AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS )

                                                               WP/34764/2025
                           Dated : 12-02-2026
                                    Shri Brindavan Tiwari - Advocate for petitioners.
                                    Shri Anshuman Swamy - Government Advocate for respondents No. 1

to 5/State.

Shri Sanjay Kumar Patel - Advocate for respondent No.6.

Due to personal reason, counsel for respondent No.6 could not file reply.

Respondent No. 6 is granted last opportunity to file reply. List in week commencing 04.03.2026.

(VISHAL DHAGAT) JUDGE vkt Signature Not Verified Signed by: VINOD KUMAR TIWARI Signing time: 2026-02-13 16:30:53