Madhya Pradesh High Court
Panchayat Pesa Mobilizer Karmchari ... vs The State Of Madhya Pradesh on 12 February, 2026
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 WP-34300-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 34300 of 2025
(SHIVDEEN DHURVE AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS )
WP/34764/2025
Dated : 12-02-2026
Shri Brindavan Tiwari - Advocate for petitioners.
Shri Anshuman Swamy - Government Advocate for respondents No. 1
to 5/State.
Shri Sanjay Kumar Patel - Advocate for respondent No.6.
Due to personal reason, counsel for respondent No.6 could not file reply.
Respondent No. 6 is granted last opportunity to file reply. List in week commencing 04.03.2026.
(VISHAL DHAGAT) JUDGE vkt Signature Not Verified Signed by: VINOD KUMAR TIWARI Signing time: 2026-02-13 16:30:53