Madhya Pradesh High Court
Gopichand Moolchandani vs Lucky Parwani (Huf) on 18 April, 2022
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 1906 of 2020 (GOPICHAND MOOLCHANDANI Vs LUCKY PARWANI (HUF)) Dated : 18-04-2022 Upon request of learned counsel for the applicant, list this case on 05.05.2022 along with M.Cr.C.No.1877/2020.
(ATUL SREEDHARAN) JUDGE rk.
Signature Not Verified SAN Digitally signed by RAVIKANT KEWAT Date: 2022.04.21 10:45:26 IST